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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in Orissa Administrative Tribunal (Contempt of Courts) Rules, 1998

(g)"Tribunal" means the Orissa Administrative Tribunal constituted under the Administrative Tribunals Act, 1935, or the Bench thereof, where the proceedings ace taken cognizance of ;