Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(a) in The Rajasthan Minor Mineral Concession Rules, 1986

(a)That he did not receive the summons or notice issued to him for the purpose of assessment; or