Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] State of Jammu-Kashmir - Subsection Section 51(1)(a) in The Prisoners Act, 1977 (a)for regulating the escort of prisoners to and from Courts in which their attendance is required and for their custody during the period of such attendance;