Supreme Court - Daily Orders
Suresh Kumar Kankariya vs K. Jigibai @ Pushpammal on 26 August, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.24 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 14301-14302/2022
(Arising out of impugned final judgment and order dated 28-04-2022
in SA No. 568/2012 28-04-2022 in SA No. 569/2012 passed by the High
Court of Judicature at Madras)
SURESH KUMAR KANKARIYA Petitioner(s)
VERSUS
K. JIGIBAI @ PUSHPAMMAL Respondent(s)
(FOR ADMISSION and I.R. and IA No.115347/2022-EXEMPTION FROM FILING
O.T.)
Date : 26-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Dr. Ram Sankar, Adv.
Mr. Anand Kumar V., Adv.
Mr. Aditya Kishor Tyagi, Adv.
Ms. Sujatha Bagadhi, Adv.
Ms. Divya, Adv.
Ms. R. V. Shaarumathi, Adv.
M/s. Ram Sankar & Co, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned by two weeks in terms of the letter circulated by the learned counsel for the petitioner.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.08.2713:28:06 IST (NIDHI AHUJA) (RENU KAPOOR) Reason: AR-cum-PS ASSISTANT REGISTRAR