Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Himachal Pradesh - Subsection Section 87(6) in Himachal Pradesh Waqf Rules, 2016 (6)If such officer/Official feels any doubt about the propriety of granting copy of any document, he shall place the application before the Tribunal for orders.
