Gujarat High Court
Surat Citizens Council Trust & vs Gujarat Electiricity Regulatory ... on 12 July, 2017
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/WPPIL/87/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
WRIT PETITION (PIL) NO. 87 of 2016
With
WRIT PETITION (PIL) NO. 89 of 2016
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SURAT CITIZENS COUNCIL TRUST & 1....Applicant(s)
Versus
GUJARAT ELECTIRICITY REGULATORY COMMISSION & 1....Opponent(s)
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Appearance:
MR AMIT V THAKKAR, ADVOCATE for the Applicant(s) No. 1 - 2
MR IJ DESAI, ADVOCATE for the Applicant(s) No. 1 - 2
BHARGAV KARIA & ASSO, ADVOCATE for the Opponent(s) No. 1
MS AMRITA M THAKORE, ADVOCATE for the Opponent(s) No. 2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 12/07/2017
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) If further affidavit and / or draft amendment is filed on behalf of the applicants, the Registry shall accept the same and place it on record. S.O to 26.07.2017.
(R. SUBHASH REDDY, CJ)
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HC-NIC Page 1 of 2 Created On Wed Jul 12 23:33:53 IST 2017
C/WPPIL/87/2016 ORDER
(VIPUL M. PANCHOLI, J.)
Pravin
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HC-NIC Page 2 of 2 Created On Wed Jul 12 23:33:53 IST 2017