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Gujarat High Court

Surat Citizens Council Trust & vs Gujarat Electiricity Regulatory ... on 12 July, 2017

Author: R.Subhash Reddy

Bench: R.Subhash Reddy, Vipul M. Pancholi

                  C/WPPIL/87/2016                                              ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                             WRIT PETITION (PIL) NO. 87 of 2016
                                             With
                             WRIT PETITION (PIL) NO. 89 of 2016
         ==========================================================
                SURAT CITIZENS COUNCIL TRUST & 1....Applicant(s)
                                    Versus
         GUJARAT ELECTIRICITY REGULATORY COMMISSION & 1....Opponent(s)
         ==========================================================
         Appearance:
         MR AMIT V THAKKAR, ADVOCATE for the Applicant(s) No. 1 - 2
         MR IJ DESAI, ADVOCATE for the Applicant(s) No. 1 - 2
         BHARGAV KARIA & ASSO, ADVOCATE for the Opponent(s) No. 1
         MS AMRITA M THAKORE, ADVOCATE for the Opponent(s) No. 2
         ==========================================================

          CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
                 REDDY
                 and
                 HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI

                                      Date : 12/07/2017


                                       ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) If further affidavit and / or draft amendment is  filed on behalf of the applicants, the Registry shall  accept   the   same   and   place   it   on   record.   S.O   to  26.07.2017.





                                                              (R. SUBHASH REDDY, CJ)




                                           Page 1 of 2

HC-NIC                                  Page 1 of 2      Created On Wed Jul 12 23:33:53 IST 2017
                   C/WPPIL/87/2016                                          ORDER




                                                            (VIPUL M. PANCHOLI, J.)
         Pravin




                                       Page 2 of 2

HC-NIC                              Page 2 of 2      Created On Wed Jul 12 23:33:53 IST 2017