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State of Tamilnadu - Section

Section 64 in Management and Preservation of Properties of Religious Institutions Rules

64. Application.

- The application under rule 63 shall contain,-
(a)the date or the dates on which the Car or Theppam is to be dragged;
(b)the route through which the car is to be dragged;
(c)the name and location of the tank where the Theppam festival is to be celebrated.