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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1)(f) in The Goa Panchayat Raj Act, 1994

(f)without due authority destroys, takes, opens or otherwise interferes with any ballot box or ballot papers then in use for the purpose of the election; or