Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(g) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

(g)that the private security agency had failed to commence its activities or to engage a supervisor within the specified time period ;