Section 13(12) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
(12)Any candidate may withdraw his candidature by notice in writing signed by him and submitted in person to the Returning officer of the Town Vending Committee at any time after the presentation of his nomination paper, but before 5. 00 pm on the day following the day on which the valid nominations are published. A notice of withdrawal of candidates once given shall be irrevocable.
