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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(6) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(6)Other terms and conditions of service of the Director, including the salary and other allowances admissible to him, shall be such as per those followed for the Director of IIT from time to time. The pay of Director, IIPE shall be Rs.2,25,000/- per month as revised from time to time.