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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9)(a) in Rajasthan Public Trust Act, 1959

(a)in the case of a temple, a person who is entitled to attend or is in the habit of attending the performance of worship or service in the temple or who is entitled to partaking or is in the habit of partaking in the distribution of gifts thereof;