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[Cites 0, Cited by 0] [Section 358(9)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(9)(k) in The Chhattisgarh Municipalities Act, 1961

(k)fixing and regulating the use of places, at which boats may be moored/loaded and unloaded, prohibiting the mooring, loading and unloading of boats, except at such places as may be prescribed by the Council;