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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1) in Punjab State Veterinary Council Rules, 1997

(1)The business meetings of the Punjab Council shall ordinary be held once in every three months in January, April, July and October every year at such time and place as may be decided by its President :Provided that the place chosen shall be within the State of Punjab.