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[Cites 0, Cited by 0] [Section 251(2)] [Section 251] [Entire Act]

State of Tamilnadu - Subsection

Section 251(2)(b) in Tamil Nadu District Municipalities Act, 1920

(b)restrict the noise or vibration by prohibiting the working of the factory, work-shop or work-place between the hours of 9.30 p.m. and 5.30 a.m.