Calcutta High Court (Appellete Side)
M/S. Seva Bharati Krishi Vigyan Kendra vs The Regional Provident Fund ... on 17 February, 2020
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
17.02.2020
ss W.P.24308(W) of 2019
M/s. Seva Bharati Krishi Vigyan Kendra
Vs.
The Regional Provident Fund Commissioner-II
& ors.
Mr. Sukumar Sarkar ... For the petitioner
Mr. Raj Kumar Gaurisaria
Mr. Dina Bandhu Mukherjee
... For the respondent no.2
Mr. Gautam Narayan Bhattacharya ... For the respondent no.3 Counsel for the petitioner prays leave to file supplementary affidavit. Such leave is granted. Petitioner is directed to serve copy of the supplementary affidavit upon all the respondents and file affidavit of service.
Let the matter appear on March 16, 2020.
(Shekhar B. Saraf, J.)