Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 17 in Himachal Pradesh Pre-Emption Act, 2010 17. Suits for pre-emption. - any person entitled to a right of pre-emption may, when the sale or foreclosure has been completed, bring a suit to enforce that right.
