Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Bombay Presidency - Subsection Section 49(11) in The Bombay University Act, 1974 (11)In the event of the closure of any affiliated College by the management, the University may take over its management, as prescribed by the Statutes.
