79. Amendment of section 192.- In section 192 of the principal Act,-(a) in sub- section (4), clause (d) shall be omitted;
(b)in sub- section (5), for the words" twenty rupees", the words" two hundred rupees" shall be substituted;(c)in sub- section (6), for the words" ten rupees", the words" one hundred rupees" shall be substituted.
