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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Manipur - Subsection

Section 113(3) in The Manipur Co-operative Societies Act, 1976

(3)The powers and functions of the Trustee shall be governed by the provisions of this Act, and the instrument of trust executed between the State Land Development Bank and the Trustee, as modified from time to time by mutual agreement between the State Land Development Bank and the Trustee.