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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2)(c) in Gujarat Khar Lands Act, 1963

(c)form units having regard to the contours of embankments constructed or to be constructed for the protection of lands and the homogeneity, of the plots of lands protected or to be protected thereby;