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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Bengal Presidency - Subsection

Section 14(b) in Police Regulations, Bengal , 1943

(b)He shall ordinarily communicate with the Commissioner by demi-official or unofficial notes and with District Magistrates through Superintendent but he shall make a point of having personal discussions with them at intervals, e.g., when he visits their headquarters.