Bombay High Court
Mars Petrochem Pvt. Ltd vs Sales Proceeds Of M.V. Malaviya 23, Imo ... on 1 July, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 2.CHSCD-50-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL CHAMBER SUMMONS NO.50 OF 2018
IN
COMMERCIAL SUIT NO.482 OF 2017
Mars Petrochem Pvt. Ltd. ....Plaintiff
Vs.
Sales Proceeds of m.v. Malaviya 23 & Ors. ....Defendants
WITH
ADMIRALTY SUIT NO.1 OF 2017
WITH
ADMIRALTY SUIT NO.28 OF 2017
WITH
ADMIRALTY SUIT NO.33 OF 2017
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None for plaintiff in COMS/482/2017 & ADMS/28/2017.
Ms. Sneha B. Pandey i/b. Motiwalla and Company for applicant in
CHSCD/50/2018.
Mr. Shubradeep a/w. Mr. Naishadh Bhatia and Mr. Nirav V. Shroff I/b.
Crawford Bayley and Co. for plaintiff in ADMS/1/2017.
Dr. Shrikant Hathi a/w. Mr. Pritismdas I/b. Brus Chambers for plaintiff in
ADMS/33/2017.
Ms. Aparna Sinha I/b. S. Priya for defendant (in liquidation).
Dr. Abhinav Chandrachud, Amicus Curiae present.
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CORAM : K.R.SHRIRAM, J.
DATE : 1st JULY 2019 P.C.:
COMMERCIAL CHAMBER SUMMONS NO.50 OF 2018 1 Ms. Pandey seeks leave to withdraw the chamber summons.
2 Chamber summons dismissed as withdrawn.
(K.R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 05/07/2019 ::: Downloaded on - 09/07/2019 22:59:10 :::