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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(i) in The Foreigners Order, 1948

(i)shall not, if the permit indicates the place or places for stay in India, visit any other place unless the permit is extended by the Central Government to such other place; [*]