Allahabad High Court
State Of U.P. & Others vs Gokaran Singh on 3 February, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. - 766 of 1996 Petitioner :- State Of U.P. & Others Respondent :- Gokaran Singh Petitioner Counsel :- Prabodh Gaur,S.C. Respondent Counsel :- S.M. Nazar Abbas Abidi Hon'ble Saniav Misra.J.
In View of the office report dated 2.2.2010 learned Standing Counsel prays for adjournment of the matter for three weeks. As prayed the matter is adjourned for three weeks. Order Date :- 3.2.2010 Pravin