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Allahabad High Court

State Of U.P. & Others vs Gokaran Singh on 3 February, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19

Case :- FIRST APPEAL DEFECTIVE No. - 766 of 1996
Petitioner :- State Of U.P. & Others

Respondent :- Gokaran Singh

Petitioner Counsel :- Prabodh Gaur,S.C.

Respondent Counsel :- S.M. Nazar Abbas Abidi

Hon'ble Saniav Misra.J.

In View of the office report dated 2.2.2010 learned Standing Counsel prays for adjournment of the matter for three weeks. As prayed the matter is adjourned for three weeks. Order Date :- 3.2.2010 Pravin