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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Kerala - Subsection

Section 156(a) in Kerala Factories Rules, 1957

(a)No internal combustion engine, and no electric motor or other electric equipment capable of generating sparks or otherwise causing combustion shall be installed or used in a building or danger zone. Electric conductor shall be fitted with screwed steel conduit.