Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(f) in West Bengal Legislature (Removal of Disqualifications) Act, 2007

(f)the office of Chairman or member of the Syndicate. Senate. Executive Committee, Council or Court of any University in the State of West Bengal or any other body connected with a University: