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[Cites 0, Cited by 1] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(4) in Kerala Police Act, 2011

(4)The State Government may, by general or special order, on busy through fares, specify that such demonstrations, rallies or assemblies should be carried out only at certain specified places or along specified routes in urban areas for ensuring that demonstrations on busy public roads do not seriously affect public life.