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Allahabad High Court

Ravinder Singh vs Vi-A.D.J. Ghaziabad And Ors. on 25 January, 2010

Court No. - 39

Case :- WRIT -- C No. -- 39423 of 1994

Petitioner :- Ravinder Singh

Respondent :- Vi--A.D.J. Ghaziabad And Ors.
Petitioner Counsel :- S.C.Tripathi,Sunil Rai
Respondent Counsel :- B.B. Paul,S.C.

Hon'ble Dilip GuDta.J.

List this petition in the next cause list as learned counsel for the respondents has sent his illness slip. Order Date :- 25.1.2010 GS