Allahabad High Court
Ravinder Singh vs Vi-A.D.J. Ghaziabad And Ors. on 25 January, 2010
Court No. - 39 Case :- WRIT -- C No. -- 39423 of 1994 Petitioner :- Ravinder Singh Respondent :- Vi--A.D.J. Ghaziabad And Ors. Petitioner Counsel :- S.C.Tripathi,Sunil Rai Respondent Counsel :- B.B. Paul,S.C. Hon'ble Dilip GuDta.J.
List this petition in the next cause list as learned counsel for the respondents has sent his illness slip. Order Date :- 25.1.2010 GS