Section 23(1)(ii) in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

(ii)to satisfy him in regard to any objection which may have been taken under these regulations to the grant of permission to execute the work.

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