Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(2) in Chit Funds (Rajasthan) Rules, 1989 (2)Summons or notice issued by the Registrar or his nominee may be served through any employee of the Chit Department or by Registered post with acknowledgement due.
