Karnataka High Court
Sri Khatal vs The State Of Karnataka on 8 April, 2010
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
:1:
IN THE HIGE COURT SF KARNATAKA CERCIEIT BENCH AT BHARWAI} EI>A"§°ED ".E'H.I&§ THE 8'" EBAY OF' &13'REL 201$} BEFORE;
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Ba:§.gaa;s.,£.:faj1[ ._T}'.:s-3 VSf3;C'.')}';f1d1.f<EiSp()I3C§€}"}?; i2'1ét.ia€:¢<:1 Vgzxzweczceeatiiiigea "L1,/8 64% C{f>--.;t_}L*2<;:. 2%.": é::;':"<:;..._§éippQ3;n'{i'ed an Elmquiry Officer to c<>xf1g§§1 1§<;<z. Em ér',«.":;jgzfi%1*y. This; was; fofloweci by a. E1'1OE,i€t€ by %;Zj'ié:é" (.'}ffi<:e:" at AnnexLms:m}' ca1§.m.g 'u;:>r;:;13 t':V1e:2 $@ssTe;:t"i'<-:%:TA'?"3I_""'i:§IA» -:,;":":~:1_ai'§i_;,M:.e fiocumemta far the pL1z"po:~3e crsf }m§d£.1:':g f§:.m""€nq§;i%f;%__ 'prmviclerd 11/' 3 6% <3"? the Act" 8:i'nce_, the S@z:4[i<M=j'£;;3§*'.ad.i'df mm: fu;:mi$h 'aha: d0e:m:mm€;$, the m3t§<:® at M Li» :4: A_z'm@x%.m3:--B mid: 19/"2/2010 has been ii~Z~Si./Ififfi a::z»3:.ih.mg %_;2pe<31'2 ?;;he::~ petitioxaem to almw €:€tL(1SE,' as to why they :=.;E'.:<)'L,1£ci not be p1"o:3em.,1§:.ec:i 1,:/5 $89 of the Act (3. Learned AGA appearing for tha 1"€S;Qi?}i;};tZ§ ¢if"1Tj;:.§i'$ \m:M.;';Ed c:m'}.'€;<:.=:m:§ that LlZ°id€:I" !3111i1€X'UI"€m/~\ <}m§}e<1",A$s:?<:£i13:?zi'* V' msgamrxdemt. Ema cifim<:€:€:d far hoidétilg'-z3n;1 €é,n<;.L1i§'5,"',_ Vii%:;..:?:w<:<€%Ev-- 'aha }'3t%"€§.{;i.€J:z1t;%;t."':5; haw: failezcli to €;Q:r§;j3_1}%*-_xr$'itf%1 Ar'11w:xm"@~~J dté: Ti?'/i2/'2G1.€),"%i§i?'V--ha.ci §1.c} .§:}t;h¢;_%:_r 'V M} §.asi~;u<:: mm".<::e at f\I1T?11E;f§}~i21i'§f 'E:5"/2'¥:} E: is ;E.'§;.m:"t;E";ci%'3:' camerzdeci that? {}h&§*'jizzéaii-ii§}is1> j£?%:k;;1.;z:;1.re:s facmai adjz,1di;{_:a>{.§0:§:5.}, 'E"§5.i.;<': §:ZIfi~:';i.si1.§*-- {'}f'f":i<:<::r has :0 ."E1oE.d an @q:"2m:%§'}r';€1;"; "EMS :r_ég;3.*c(§vQ'--.__f;}'°'}:2\.té%::"<::§'<:»1"e2, {ha 'pet1"¥:1'0§r1 may mm:
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{'45;."L'H'££*zji:".1g the §ea1"1efted <:.m,m:;«:e:l 'for {Emit ' -._g:»;?2,};f1;;é:eT;::_,:'E,a':'nV"j~fi,}f1~~the View that ¥:§:1ere £3 considerable naermit. iafi *2:-i§f_1_e:* :;;i:Va;3'3;d' iakfin. by {he Eearxxed AGA. As stated above "'%'i§1:'m Stécvmid :*é3:3}_3oI*:<i€->':":t hem apgaoirsteci 233:1 c:*:c;_x'm.i:ry Qfficer ' *;€}*~',':"3;.{;";é};.c'1 am em:;u.iz'jy émo the a12E<%gati0m;<s made a.ga.i.::"1.st the E : 5 2 gmcémijyx "§.'h.r;~: tn:-flier mqL:_§r<;-23 :fac:ma,.I acEju.dic:ation. Aftm."
_ho3<i31:"z.g; an enquiry, 3:138 'E<3z1.<:;uéi:* f €}ff:Ia:er hag to :~3L1bm.i?; hm :"<:fg,mz"£:. In my vic=;:w "d"t:.:is is net a. fit: case..__f01:' .i:t."3<Uif'£'f@1?€*§T1£":€ at miss stage. in the resagzfiiy Wfit f°a'%i:«f§ zemd it £3 a.c<:m"ci.ir;g1§-" désxfaxissecifi N0 co:'~;:t;~?;7 "
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