Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Kerala - Subsection Section 35(1) in Calicut University Act, 1975 (1)The Senate may of its own motion take into consideration the draft of a Statute:Provided that, in any such case, before a Statue is passed, the senate shall obtain and consider the opinion of the Syndicate.
