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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 21 in Panjab University Act, 1947

21. Registrar.

- The Registrar shall be a whole-time paid officer of the University appointed by the Senate. He shall be incharge of the administration of the University acting under the immediate control of the Vice-Chancellor and shall represent the University in all legal proceedings except where the Senate otherwise resolves to the contrary.