Supreme Court - Daily Orders
Kuldeep Chaudhary @ Kuldeep Yadav vs State Of Madhya Pradesh on 6 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.5 COURT NO.5 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
5518/2017
(Arising out of impugned final judgment and order dated 21/10/2016
in IA No. 6381/2016 in CRA No. 585/2014 passed by the High Court of
M.P. at Indore)
KULDEEP CHAUDHARY @ KULDEEP YADAV Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH Respondent(s)
(With application for c/delay in filing SLP)
Date : 06/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. A.C. Pradhan, Sr. Adv.
Mr. K.K. Baid, Adv.
Mr. Rahul Baid, Adv.
Mr. Saurabh Mishra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.06 17:21:51 IST Reason: