Madhya Pradesh High Court
Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 24 November, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-29124-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 29124 of 2023
(NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 24-11-2025
Shri Shashwat Seth - Advocate for the petitioner.
Shri Shrey Raj Saxena - Dy. A.G. for the State.
Learned counsel for respondents/State again prays for and is granted
eight weeks time to file reply.
List after eight weeks.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAAGDEVE Signing time: 24-Nov-25 5:59:24 PM