Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(2)(r) in The Rajasthan Law And Judicial Department Manual, 1952 (r)to report to Government the result of all cases instituted or conducted by him at the instance of or on behalf of Government;