Delhi High Court - Orders
Muneshwar Tyagi vs Intelligence Bureau on 20 April, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~56 to 58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11775/2021, CM APPL. 8699/2024
MUNESHWAR TYAGI .....Petitioner
Through: Mr. Narender Singh and Mr.
Mudit Bansal, Advs.
versus
INTELLIGENCE BUREAU .....Respondent
Through: Mr. Anand Varma, Ms.
Apoorva Pandey and Mr Ayush Gupta,
Advs.
57
+ W.P.(C) 11778/2021, CM APPL. 26024/2023
CHHATRASHAL PATHAK & ANR. .....Petitioners
Through: Mr. K C Mittal and Mr. Keshav
Poonia, Advs.
versus
INTELLIGENCE BUREAU .....Respondent
Through: Mr. Farman Ali, CGSC, Ms.
Usha Jamnal, Advs.
58
+ W.P.(C) 11689/2022, CM APPL. 34784/2022, CM APPL.
34785/2022
UPENDRA KUMAR .....Petitioner
Through:
versus
UNION OF INDIA .....Respondent
Through: Mr. Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya and Mr.
Divyansh Singh Dev, Advs.
W.P.(C) 11775/2021 and connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/04/2026 at 21:05:52
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 20.04.2026
1. As it is now 4.50 pm, it is not possible to take up this matter today.
2. Renotify on 28 July 2026.
C. HARI SHANKAR, J OM PRAKASH SHUKLA, J APRIL 20, 2026/ss W.P.(C) 11775/2021 and connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/04/2026 at 21:05:52