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Delhi High Court - Orders

Muneshwar Tyagi vs Intelligence Bureau on 20 April, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~56 to 58
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 11775/2021, CM APPL. 8699/2024
                            MUNESHWAR TYAGI                                                                 .....Petitioner
                                                          Through: Mr. Narender Singh and Mr.
                                                          Mudit Bansal, Advs.

                                                          versus

                            INTELLIGENCE BUREAU                .....Respondent
                                         Through: Mr. Anand Varma, Ms.
                                         Apoorva Pandey and Mr Ayush Gupta,
                                         Advs.
                  57

                  +         W.P.(C) 11778/2021, CM APPL. 26024/2023
                            CHHATRASHAL PATHAK & ANR.                                                      .....Petitioners
                                                          Through: Mr. K C Mittal and Mr. Keshav
                                                          Poonia, Advs.

                                                          versus

                            INTELLIGENCE BUREAU                .....Respondent
                                         Through: Mr. Farman Ali, CGSC, Ms.
                                         Usha Jamnal, Advs.
                  58
                  +         W.P.(C) 11689/2022, CM APPL. 34784/2022, CM APPL.
                            34785/2022
                            UPENDRA KUMAR                                                                   .....Petitioner
                                                          Through:

                                                          versus

                            UNION OF INDIA                          .....Respondent
                                          Through: Mr. Balendu Shekhar, CGSC
                                          with Mr. Krishna Chaitanya and Mr.
                                          Divyansh Singh Dev, Advs.
                  W.P.(C) 11775/2021 and connected matters                                                           Page 1 of 2

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/04/2026 at 21:05:52
                             CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                          ORDER

% 20.04.2026

1. As it is now 4.50 pm, it is not possible to take up this matter today.

2. Renotify on 28 July 2026.

C. HARI SHANKAR, J OM PRAKASH SHUKLA, J APRIL 20, 2026/ss W.P.(C) 11775/2021 and connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/04/2026 at 21:05:52