Himachal Pradesh High Court
M/S Amba Shakti Ispat Ltd. vs . Uoi & Ors. on 30 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
M/s Amba Shakti Ispat Ltd. vs. UoI & Ors.
CWP No. 8977 of 2022 30.12.2022 Present: Mr. Sudhir Malhotra and Mr. Abhishek Rana, .
Advocates, for the petitioner.
Mr. Balram Sharma, Dy. SGI, for respondent No. 1.
Mr. Anup Rattan, A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. with Mr. Bhupinder Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents No. 2 and 3-State.
Issue notice to respondents No. 4 and 5, returnable for 03.03.2023, on taking steps within two days.
rCMP No. 18251 of 2022 The application is disposed of with a direction to the applicant to file English translation of annexures annexed with the petition within four weeks. Application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 30, 2022 (Sanjeev) ::: Downloaded on - 30/12/2022 20:36:58 :::CIS