Calcutta High Court
Regus Business Centre (Gurgaon) Pvt. ... vs East India Business Centre Pvt. Ltd on 9 July, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-14
CA No. 242 of 2015
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
In the matter of:
REGUS BUSINESS CENTRE (GURGAON) PVT. LTD.
AND
EAST INDIA BUSINESS CENTRE PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 9th July, 2015.
Ms. Manju Bhuteria, Adv. appears The Court : The applicant seeks leave to withdraw the application in view of the technical defect therein, with liberty to file afresh.
CA No.242 of 2015 is permitted to be withdrawn with liberty as sought.
There will be no order as to costs.
(SANJIB BANERJEE, J.) kc.