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Jharkhand High Court

Rohan Thakur vs The State Of Jharkhand & Others on 16 January, 2019

Author: Aniruddha Bose

Bench: Chief Justice, B.B.Mangalmurti

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(S) No. 1921 of 2018
                                           ----
      Rohan Thakur                                     ...      ...     Petitioner
                                        Versus
      The State of Jharkhand & Others                  ...      ...     Respondents
                                           ----
      CORAM :            HON'BLE THE CHIEF JUSTICE
                   HON'BLE MR. JUSTICE B.B.MANGALMURTI
                                           ----
      For the Petitioner             : Mr. Ajay Kumar, Advocate
                                       Mr. Ashish Verma, Advocate
                                       Ms. Anuradha Sahay, Advocate
      For the Respondent No.1        : Mr. Sharad Kaushal, A.C. to AAG
      For the Respondent No. 2       : Mr. Anil Kumar, Sr. Advocate
                                       Ms. Chandana Kumari, Advocate
      For the Respondent Nos. 3 to 5 : Mr. Sanjay Piprawall, Advocate
                                           ----
                              th
      Order No. 08 : Dated 16 January, 2019
      Aniruddha Bose, C.J.

Heard and adjourned till 13th February, 2019 at 2.15 p.m. (Aniruddha Bose, C.J.) (B.B.Mangalmurti, J.) Birendra/