Jharkhand High Court
Rohan Thakur vs The State Of Jharkhand & Others on 16 January, 2019
Author: Aniruddha Bose
Bench: Chief Justice, B.B.Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 1921 of 2018
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Rohan Thakur ... ... Petitioner
Versus
The State of Jharkhand & Others ... ... Respondents
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CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.B.MANGALMURTI
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For the Petitioner : Mr. Ajay Kumar, Advocate
Mr. Ashish Verma, Advocate
Ms. Anuradha Sahay, Advocate
For the Respondent No.1 : Mr. Sharad Kaushal, A.C. to AAG
For the Respondent No. 2 : Mr. Anil Kumar, Sr. Advocate
Ms. Chandana Kumari, Advocate
For the Respondent Nos. 3 to 5 : Mr. Sanjay Piprawall, Advocate
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th
Order No. 08 : Dated 16 January, 2019
Aniruddha Bose, C.J.
Heard and adjourned till 13th February, 2019 at 2.15 p.m. (Aniruddha Bose, C.J.) (B.B.Mangalmurti, J.) Birendra/