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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(b) in The Goa Excise Duty Act, 1964

(b)enter and inspect at any time within the hours during which sale is permitted and at any other time during which the same may be open, any place in which any [excisable article or foreign liquor] [Substituted by Amendment Act 11 of 1973.] is kept for sale by any person holding a licence under this Act;