Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 6] [Entire Act] Union of India - Subsection Section 6(3) in Income Tax Rules, 1962 (3)The application for obtaining approval under sub-section (2AA) of section 35 shall be made by a sponsor in Form No. 3CG.Explanation. - For the purposes of this rule "sponsor" means a person who makes an application in Form No. 3CG.
