Delhi High Court - Orders
Central Bureau Of Investigation vs Ramesh Kumar Bhatia & Ors on 9 December, 2022
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 115/2015
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Jeevesh Nagrath, SPP with
Mr. ARjun Gaur, Advocate
versus
RAMESH KUMAR BHATIA & ORS ..... Respondents
Through: Mr. Kunar, Proxy Advocate for
Mr. Abbas K., Advocate for R-2
Sanjay Sahni
Mr. Ravi Kumar, Advocate for R-3&5
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 09.12.2022
1. Learned counsel for the CBI submits that pleadings are already complete but requests for digital copy of the TCR for the purpose of assessment. Registry to supply a copy, if and when requested.
2. List on 18th May, 2023.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J DECEMBER 9, 2022/sm Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:12.12.2022 04:02:35