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Delhi High Court - Orders

Central Bureau Of Investigation vs Ramesh Kumar Bhatia & Ors on 9 December, 2022

                          $~19
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.L.P. 115/2015
                                 CENTRAL BUREAU OF INVESTIGATION                   ..... Petitioner
                                                    Through:     Mr. Jeevesh Nagrath, SPP with
                                                                 Mr. ARjun Gaur, Advocate

                                                    versus

                                 RAMESH KUMAR BHATIA & ORS                         ..... Respondents
                                                    Through:     Mr. Kunar, Proxy Advocate for
                                                                 Mr. Abbas K., Advocate for R-2
                                                                 Sanjay Sahni
                                                                 Mr. Ravi Kumar, Advocate for R-3&5

                                 CORAM:
                                 HON'BLE MR. JUSTICE ANISH DAYAL
                                                    ORDER

% 09.12.2022

1. Learned counsel for the CBI submits that pleadings are already complete but requests for digital copy of the TCR for the purpose of assessment. Registry to supply a copy, if and when requested.

2. List on 18th May, 2023.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J DECEMBER 9, 2022/sm Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:12.12.2022 04:02:35