Bombay High Court
Vitthal Dhondiram Kajale vs Gangabai Bhaskar Datir on 11 September, 2018
Author: V.L. Achliya
Bench: V.L. Achliya
959-WP-3334-2018 & Ors. WPs
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
959 WRIT PETITION NO. 3334 OF 2018
EXECUTIVE ENGINEER MSEDCL HINGOLI THROUGH RAJESH
GANPATI LONDHE
VERSUS
SUSHMA BANDU RATHOD AND OTHERS
...
Advocate for Petitioner : Mr. Dhananjay P. Deshpande
...
960 WRIT PETITION NO. 3514 OF 2018
VITTHAL DHONDIRAM KAJALE
VERSUS
GANGABAI BHASKAR DATIR
...
Advocate for Petitioner : Mr.Vishnu M. Jaware
...
965 WRIT PETITION NO. 4889 OF 2018
JAWAHARLAL SANTRAM PARDESHI
VERSUS
MADHUKAR HARCHAND PATIL
...
Advocate for Petitioner : Mr. Sharad V. Natu
...
968 WRIT PETITION NO. 6125 OF 2018
DHARMU HARISING RATHOD
VERSUS
UDHAV SATWA GHUGE AND OTHERS
...
Advocate for Petitioner : Mr. Arvind Deshmukh
...
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959-WP-3334-2018 & Ors. WPs
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969 WRIT PETITION NO. 6548 OF 2018
GEETABAI SURESH KALE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Petitioner : Mr. D.S. Bharuka
AGP for Respondent Nos. 1 and 3 : Mr. B.A. Shinde
...
971 WRIT PETITION NO. 7756 OF 2018
ANITA VIJAY INGALE @ ANITA PRALHAD BHALERAO
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Girish A.NagoriAGP for Respondents:
Advocate for Respondent Nos. 1 to 3 and 6 : Mr. P.N. Kutti
....
CORAM : V.L. ACHLIYA, J.
DATED : 11th SEPTEMBER, 2018 PER COURT:-
1. At the request of the learned counsel for the Petitioner/s, adjourned to 12.10.2018.
2. Interim relief, if any, operating to continue till the next date.
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