Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Vitthal Dhondiram Kajale vs Gangabai Bhaskar Datir on 11 September, 2018

Author: V.L. Achliya

Bench: V.L. Achliya

                                                959-WP-3334-2018 & Ors. WPs
                                     1



         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

                 959 WRIT PETITION NO. 3334 OF 2018

     EXECUTIVE ENGINEER MSEDCL HINGOLI THROUGH RAJESH
                          GANPATI LONDHE
                               VERSUS
             SUSHMA BANDU RATHOD AND OTHERS
                                  ...
       Advocate for Petitioner : Mr. Dhananjay P. Deshpande

                                     ...

                 960 WRIT PETITION NO. 3514 OF 2018

                      VITTHAL DHONDIRAM KAJALE
                                   VERSUS
                       GANGABAI BHASKAR DATIR
                                     ...
               Advocate for Petitioner : Mr.Vishnu M. Jaware

                                     ...

                 965 WRIT PETITION NO. 4889 OF 2018

                     JAWAHARLAL SANTRAM PARDESHI
                                    VERSUS
                       MADHUKAR HARCHAND PATIL
                                      ...
                 Advocate for Petitioner : Mr. Sharad V. Natu
                                      ...

                 968 WRIT PETITION NO. 6125 OF 2018

                         DHARMU HARISING RATHOD
                                 VERSUS
                      UDHAV SATWA GHUGE AND OTHERS
                                   ...

               Advocate for Petitioner : Mr. Arvind Deshmukh


                                      ...



::: Uploaded on - 14/09/2018                  ::: Downloaded on - 15/09/2018 00:55:57 :::
                                               959-WP-3334-2018 & Ors. WPs
                                   2


                 969 WRIT PETITION NO. 6548 OF 2018

                        GEETABAI SURESH KALE
                                 VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    ...
                Advocate for Petitioner : Mr. D.S. Bharuka
            AGP for Respondent Nos. 1 and 3 : Mr. B.A. Shinde

                                   ...

                 971 WRIT PETITION NO. 7756 OF 2018

       ANITA VIJAY INGALE @ ANITA PRALHAD BHALERAO
                               VERSUS
           THE STATE OF MAHARASHTRA AND OTHERS
                                  ...
 Advocate for Petitioner : Mr. Girish A.NagoriAGP for Respondents:
    Advocate for Respondent Nos. 1 to 3 and 6 : Mr. P.N. Kutti

                                   ....

                               CORAM : V.L. ACHLIYA, J.

DATED : 11th SEPTEMBER, 2018 PER COURT:-

1. At the request of the learned counsel for the Petitioner/s, adjourned to 12.10.2018.
2. Interim relief, if any, operating to continue till the next date.
3. S.O. to 12.10.2018 ( V.L. ACHLIYA ) JUDGE KNP ::: Uploaded on - 14/09/2018 ::: Downloaded on - 15/09/2018 00:55:57 :::