Punjab-Haryana High Court
M/S Ganga Marbles vs Haryana Urban Development Authority on 17 May, 2013
Bench: Satish Kumar Mittal, Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 10723 of 2013
DATE OF DECISION : 17.05.2013
M/s Ganga Marbles, Faridabad
.... PETITIONER
Versus
Haryana Urban Development Authority, Panchkula and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE AMOL RATTAN SINGH
Present: Mr. Johan Kumar, Advocate,
for the petitioner.
***
SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel states that the petitioner firm may be permitted to withdraw this petition with liberty to approach the authorities claiming the relief, which has been prayed in this petition.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
May 17, 2013 ( AMOL RATTAN SINGH )
ndj JUDGE