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Punjab-Haryana High Court

M/S Ganga Marbles vs Haryana Urban Development Authority on 17 May, 2013

Bench: Satish Kumar Mittal, Amol Rattan Singh

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                                      CWP No. 10723 of 2013
                                          DATE OF DECISION : 17.05.2013

M/s Ganga Marbles, Faridabad
                                                            .... PETITIONER
                                    Versus
Haryana Urban Development Authority, Panchkula and others

                                                         ..... RESPONDENTS

CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
             HON'BLE MR. JUSTICE AMOL RATTAN SINGH


Present:     Mr. Johan Kumar, Advocate,
             for the petitioner.

                   ***

SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel states that the petitioner firm may be permitted to withdraw this petition with liberty to approach the authorities claiming the relief, which has been prayed in this petition.

Dismissed as withdrawn with the aforesaid liberty.




                                             ( SATISH KUMAR MITTAL )
                                                      JUDGE



May 17, 2013                                 ( AMOL RATTAN SINGH )
ndj                                                  JUDGE