Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 54 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

54. Work to be executed under the supervision of plumber.

- Execution of all works for the laying out of any drainage system or for the carrying out of water borne sanitary installations shall be done through a licensed plumber, duly registered with the Authority and holding any of the qualifications laid down in Schedule 1 to these Regulations.Basic Requirements for Water Borne Sanitary Installation