Delhi High Court - Orders
Central Bureau Of Investigation vs Banwari Lal Bharti & Ors on 21 December, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 302/2018
CENTRAL BUREAU OF INVESTIGATION
..... Petitioner
Through: Mr.Ripudaman Bhardwaj, CGSC.
versus
BANWARI LAL BHARTI & ORS
..... Respondents
Through: Mr.Sudarshan Ranjan, Mr.Hitain
Bajaj, Advocates for respondents.
Ms.Ruchi Kapur, Mr.Raman Gupta,
Advocates for R4.
Mr.Gurumehar S.Sistani, Advocate
for Respondent.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 21.12.2022 The Hon'ble Judge is not holding the Court today. List on 05.04.2023.
BY ORDER (COURT MASTER) DECEMBER 21, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:22.12.2022 16:53