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Delhi High Court - Orders

Central Bureau Of Investigation vs Banwari Lal Bharti & Ors on 21 December, 2022

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~52
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.REV.P. 302/2018
                                     CENTRAL BUREAU OF INVESTIGATION
                                                                                  ..... Petitioner
                                                     Through: Mr.Ripudaman Bhardwaj, CGSC.

                                                        versus

                                      BANWARI LAL BHARTI & ORS
                                                                                      ..... Respondents
                                                        Through:    Mr.Sudarshan Ranjan, Mr.Hitain
                                                                    Bajaj, Advocates for respondents.
                                                                    Ms.Ruchi Kapur, Mr.Raman Gupta,
                                                                    Advocates for R4.
                                                                    Mr.Gurumehar S.Sistani, Advocate
                                                                    for Respondent.

                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                       ORDER

% 21.12.2022 The Hon'ble Judge is not holding the Court today. List on 05.04.2023.

BY ORDER (COURT MASTER) DECEMBER 21, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:22.12.2022 16:53