Section 44(ii) in The Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998
(ii)In case, it is found that any water supply/ sewer connection have been obtained illegally the same could be got regularised on payment of following penalty within a period of 15 days from the date of issuing of notice. If it is not/ regularised within the above stipulated period the water supply/sewer connections shall be summarily disconnected.
