Supreme Court - Daily Orders
R And B Falcon (A) Pvt. Limited vs Additional Director Of Income Tax on 7 May, 2014
^ITEM NO.26 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)
No(s).11560/2014
(From the judgement and order dated 17/12/2013 in ITA
No.38/2013 of the HIGH COURT OF UTTARAKHAND AT NAINITAL)
R & B FALCON PTY LTD Petitioner(s)
VERSUS
ADD. DIR. OF INCOME TAX INTERN.TAXATION Respondent(s)
(With office report )
Date: 07/05/2014 This Petition was called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Kavita Jha,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Notice.
Tag with C.A.No.4906 of 2010.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar